Citation Codes Equivalent Citations citation codes Judges Sir Francis William Maclean Acts clause (d) of Section 423, and Section 537 of the Code of Criminal Procedure, Sections 376 and 354 of the Indian Penal Code. Section 418 of the Code of Criminal Procedure) Section 537 of the Criminal Procedure Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account