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Citation Codes
Equivalent Citations
citation codes
Judges
Acts
  • provisions of Act XXI of 1866. Section 4 of this Act
  • Section 17 of Act IV of 1869
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges
Acts
  • provisions of Act XXI of 1866. Section 4 of this Act
  • Section 17 of Act IV of 1869
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Gobardhan Dass v. Jasadamoni Dassi And Anr.
(Feb 4, 1891)