Citation Codes Equivalent Citations citation codes See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Volkart And Ors. v. Sabju Saheb And Ors. 1. Our answer to the question referred to us is that the terms of the contract in Exhibit A are clear, and under it the plaintiffs are, in our opinion, entitled to bring two separate suits as they have done one in respect of each shipment.