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Citation Codes
Equivalent Citations
citation codes
Acts
  • provisions of Section 375 of the Civil Procedure Code.
  • Clauses 8 and 14 contain provisions
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Acts
  • provisions of Section 375 of the Civil Procedure Code.
  • Clauses 8 and 14 contain provisions
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Venkatappa Nayanim And Anr. v. Thimma Nayanim And Ors.
(Sep 27, 1894)