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Citation Codes
Equivalent Citations
citation codes
Judges
  • SIR. J. Scott
Acts
  • section of the Civil Procedure Code (Act XIV of 1882),
  • Section 523 and in Section 258 of our Code.
  • SECTION 92 EVIDENCE ACT 1872
  • Section 375 of the Civil Procedure Code
  • Act, 1873, Section 24 Sub-section 7
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Judges
  • SIR. J. Scott
Acts
  • section of the Civil Procedure Code (Act XIV of 1882),
  • Section 523 and in Section 258 of our Code.
  • SECTION 92 EVIDENCE ACT 1872
  • Section 375 of the Civil Procedure Code
  • Act, 1873, Section 24 Sub-section 7
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Ruttonsey Lalji And Ors. v. Pooribai And Ors.
(Jun 15, 1883)