Citation Codes Equivalent Citations citation codes Case Number First Appeal No. 126 of 1894, from a decree of Babu Ganga Saran, Subordinate Judge of Aligarh Attorney(S) Mr. D.N Banerji, Munshi Ram Prasad and Babu Durga Charan Banerji, for the appellant. Babu Jogindro Nath Chaudhri, for the respondents. Judges Hon'ble Mr. Pramoda Charan Bannerji Hon'ble Sir John Edge See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account