Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal 121 Of 2003 Attorney(S) A.M. Majumdar B.K. Mahajan P.P. Assam Advocates. Judges Hon'ble Mr. Justice Prahladrai G. Agarwal Acts Section 164 Cr. P.C. Ext. 3 section 161 Cr. P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account