Citation Codes Equivalent Citations citation codes Case Number Cr. A. No. 25 2008 Attorney(S) Nirmala Kulhar Manish Joshi Advocates. Judges Mr. Justice S.L. Kochar Acts section 376 read with section 511 of the Indian Penal Code, attempt section 376 read with section 511 of the Indian Penal Code section 376 read with section 57 of the Indian Penal Code, provision of section 511 of the Indian Penal Code Section 376 of the Indian Penal Code in clause (1) section 376/511 of the Indian Penal Code section 354 of the Indian Penal Code. Section 511 of the Indian Penal Code Section 57 of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account