Citation Codes Equivalent Citations citation codes Case Number Criminal Revision Petition No. 6 of 2007 Attorney(S) Jyoti Kharka Karma Thinlay N. Rai Advocates. Judges Hon'ble Mr. Justice Ananda Prakash Subba Acts section 228 of the Code of Criminal Procedure, 1973 (in short Cr. P.C) SECTION 37 NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT section 354 IPC and not sections 376/511 IPC.14. section 354 IPC instead of sections 376/511 IPC. provisions contained in section 228 Cr. P.C sections 376/511 of the Indian Penal Code section 376 read with section 511 of IPC section 376 read with section 511 IPC Code. Section 227 Cr. P.C section 227 Cr. P.C, section 228 Cr. P.C section 161 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account