Order
1. Ms Kumud L. Das, Advocate appearing on behalf of Smt Rajbala, a victim who received injuries wants to file an affidavit for intervention. She is directed to serve the affidavit within three days from today upon Shri L.R Singh, Amicus Curiae and all other counsel appearing for the respondents.
2. We make it clear that we will not allow any further application for intervention. If any person wants to say anything in connection with this matter, he/she may file an affidavit and serve the same upon Shri L.R Singh, Amicus Curiae who would place the same before the Court.
3. Mr Balaji Subramanian, learned counsel appearing for Respondent 4 wants to submit a CD. He is directed to submit the same within three days from today, along with an affidavit by the President of the Bharat Swabhiman Trust taking full responsibility regarding the genuineness of the CD and also stating that the CD has not been tampered with. He is further directed to serve a copy of the CD on all other learned counsel for the parties within three days from today. Respondents 1-3 are at liberty to file replies within two weeks from the date of receipt of the CD.
4. All parties are permitted to file written submissions, if any, latest by 29-9-2011. List the matter on 30-9-2011 after the normal work is over.
Court Masters
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