Citation Codes Equivalent Citations citation codes Case Number Crl. A. 559 and 368 of 1971 Attorney(S) For the Appellant: K. Velayudhan Nair, K.J. Joseph, Advocates. For the Respondent: K. Kunhirama Menon, K.P. Dandapani, P. Ramakrishnan Nair, Advocates, Public Prosecutor Judges P. Narayana Pillai E.K Moidu, JJ. Acts provisions of Ss. 353 and 356 of the Code and S. 33 of the Evidence Act sub-section (3) of S. 155 of the Evidence Act, S. 162 Cr. PC. read with S. 145 Evidence Act S. 145 of the Evidence Act S. 33 of the Evidence Act, S. 190(1) Cr. P.C to act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account