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    State Of Tamil Nadu V. Raman And Company And Others. State Of Tamil Nadu v. Govindan And Company (And Others Appeals)

    The Order of the Court was as follows :

    After hearing learned counsel for the parties, we do not find any merit in these appeals. The appeals are accordingly dismissed. There will be no order as to costs.

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    Comments

    State Of Tamil Nadu ... v. Govindan And Company...
    (Oct 30, 1990)