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    Navin M. Raheja v. Union Of India And Others

    Order

    1. Pursuant to the order dated 25-11-2004 (2012) 11 SCC 539 an additional affidavit of Dr Rajesh Gopal, Inspector General of Forests and Project Director, Ministry of Environment and Forests has been filed on 17-1-2005. The suggestions given in the said affidavit are accepted.

    2. In respect of time-frame for fund release/utilisation certificate, while accepting the time-frame for release of first and the second instalments, we direct that the State Governments/UTs shall within a period of 15 days release the Central assistance to field formations so that the amounts are available for use for the purpose for which the Central Government gives the assistance. On the aspect of monitoring, the petitioner may first discuss the matter with the respondents.

    3. Call after six weeks.

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    Navin M. Raheja v. Union Of India And Others
    (Feb 21, 2005)