Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Application No. 1475 of 2011 Attorney(S) Mr Asifkhan I Pathan for Applicant(s) : 1, Mr AJ Desai Addl. Public Prosecutor for Respondent(s) : 1, Judges Anant S. Dave, J. Acts Sections 376, 365, 344, 506(2) and 114 of the Indian Penal Code. Section 439 of the Code of Criminal Procedure, 1973. Section 376 read with Section 114 of the I.P.C. Section 439 of the Code of Criminal Procedure Section 438 of the Cr.P.C., 1973 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account