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Citation Codes
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citation codes
Case Number
Attorney(S)
  • For the Appellant : ----- For the Respondents: -----
Judges
  • Justice P. Sathasivam
  • Justice K.G. Balakrishnan
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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For the Appellant : ----- For the Respondents: -----
Judges
  • Justice P. Sathasivam
  • Justice K.G. Balakrishnan
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Smart Summary

    Ravi Yashwant Bhoir v. Chief Minister And Others

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    List on 13-8-2009. Interim protection till then.

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    Ravi Yashwant Bhoir v. Chief Minister And Others
    (Jul 17, 2009)