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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Amit Sharma
  • Y.N.Sengar
  • Advocates.
Judges
  • Mr. Justice Sunil Gaur
Acts
  • Section 376/506 of the Indian Penal Code
  • Section 376/506 of Indian Penal Code
  • Section 376 of Indian Penal Code.
  • Section 506 of Indian Penal Code.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Amit Sharma
  • Y.N.Sengar
  • Advocates.
Judges
  • Mr. Justice Sunil Gaur
Acts
  • Section 376/506 of the Indian Penal Code
  • Section 376/506 of Indian Penal Code
  • Section 376 of Indian Penal Code.
  • Section 506 of Indian Penal Code.
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Ajay Kumar v. State (Nct Of Delhi)
(Nov 19, 2008)