Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Appeal No. 635 of 1985 Attorney(S) Abdul Mohsin Albahouth D.C. Mathur K.K. Sud P.P. Malhotra R.P. Lao Ravi Sudan Willim Claiborne Advocates. Judges Mr. Justice D.P. Wadhwa Acts clause (g) of subsection (2) of Section 376 (gang rape). (3) THE clause 4 (4thly) in Section 300 of the Indian Penal Code. SECTION 439 A CRIMINAL PROCEDURE CODE 1973 Section 174 of the Code of Criminal Procedure Sections 304/376/34 of the Indian Penal Code. Section 304/34 of the Indian Penal Code Section 376 of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account