Citation Codes Equivalent Citations citation codes Case Number O.A No. 417 of 2011 and Application No. 2570 of 2011 in C.S No. 326 of 2011 Attorney(S) P.H Manoj Pandian, Advocate for Appellant. Dalia Sen Oberoi, Advocate for Respondent. Judges V. Periya Karuppiah, J. Acts ARTICLE 21 CONSTITUTION OF INDIA ARTICLE 19 CONSTITUTION OF INDIA Section 12(4) of the Human Rights Act, 1998. SPECIFIC RELIEF ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account