Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. R.P. Joshi
  • Adv.
  • for the appellant. Mr.C.N. Adgokar
  • Addl. Public Prosecutor for the respondent.
Judges
  • Mr. Justice A.H. Joshi
Acts
  • clause of Section 375 actionable under Section 376 of the Indian Penal Code.
  • section 376 of the Indian Penal Code."
  • Section 90 of the Indian Penal Code
  • Section 376 of Indian Penal Code.
  • Section 90 of Indian Penal Code
  • section 161 Cr. P. Code
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. R.P. Joshi
  • Adv.
  • for the appellant. Mr.C.N. Adgokar
  • Addl. Public Prosecutor for the respondent.
Judges
  • Mr. Justice A.H. Joshi
Acts
  • clause of Section 375 actionable under Section 376 of the Indian Penal Code.
  • section 376 of the Indian Penal Code."
  • Section 90 of the Indian Penal Code
  • Section 376 of Indian Penal Code.
  • Section 90 of Indian Penal Code
  • section 161 Cr. P. Code
See more information ...
This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities.
Use AI to get other relevant cases.
Try AI Pro free for 7 days Upgrade to AI Pro
Sandeep S/O Kaniram Rathod v. State Of Maharashtra
(Jun 24, 2010)