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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Sanjeev Bhandari, ASC for the State.
  • Mr. A.J Bhambhani with Ms. Nisha Bhambhani, Advocate. Mr. Victor Ahanthem, Advocates.
Judges
  • S. Ravindra Bhat
  • G.P Mittal, JJ.
Acts
  • sub-section (2) of Section 235, sub-section (2) of Section 248, Section 325 as also Sections 360 and 361 of the Code of Criminal Procedure,
  • provisions in Section 235(2):This new provision in Section 235(2)
  • ARTICLE 47 CONSTITUTION OF INDIA
  • Section 376 read with Section 511 IPC.
  • Section 376 read with Section 511
  • Section 376, Indian Penal Code,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Mr. Sanjeev Bhandari, ASC for the State.
  • Mr. A.J Bhambhani with Ms. Nisha Bhambhani, Advocate. Mr. Victor Ahanthem, Advocates.
Judges
  • S. Ravindra Bhat
  • G.P Mittal, JJ.
Acts
  • sub-section (2) of Section 235, sub-section (2) of Section 248, Section 325 as also Sections 360 and 361 of the Code of Criminal Procedure,
  • provisions in Section 235(2):This new provision in Section 235(2)
  • ARTICLE 47 CONSTITUTION OF INDIA
  • Section 376 read with Section 511 IPC.
  • Section 376 read with Section 511
  • Section 376, Indian Penal Code,
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State Gnct Of Delhi v. Mukesh .
(May 20, 2011)