Citation Codes Equivalent Citations citation codes Case Number Crl. M.A No. 7423 of 2011 in unnumbered Crl. R.P of 2011 Attorney(S) For the Appellant: Smt. Bindu George, Advocate, T.N. Manoj, Amicus Curiae. For the Respondent: R2 State Prosecutor. Judges S.S Satheesachandran, J. Acts CODE OF CRIMINAL PROCEDURE AMENDMENT ACT 2008 S. 372 of the Code by the Amendment Act (Act 5 of 2009), S. 142(b) of the Negotiable Instruments Act S. 372 of the Code under the Amendment Act S. 372 of the Code under Act 5 of 2009. Amendment Act (Act 5 of 2009) S. 14 of the Limitation Act. Amendment Act S of 2009 Amendment Act 5 of 2009 S. 372 (Act 5 of 2009) Sales Tax Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account