Citation Codes Equivalent Citations citation codes Case Number Crl MC 10078.in Bail Appln. 4746/2006 Attorney(S) PRESENT: Mr. Jitendra Sethi, Advocate for the Petitioner. Mr. O.P Saxena, Advocate for the Respondent/State. Mr. Mohd. Tabrez and Mr Mashi Alam, Advocates for the Complainant. Judges Badar Durrez Ahmed, J. Acts MUSLIM PERSONAL LAW SHARIAT APPLICATION ACT 1937 Dissolution of Muslim Marriage Act, 193918. section 376 of the Indian Penal Code, 1860. DISSOLUTION OF MUSLIM MARRIAGES ACT 1939 section1 375 IPC. 10. Section 482 CrPC Section 2(ix) of the 1939 Act Matrimonial Causes Act, 1857 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account