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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Attorney(S)
Judges
Acts
  • sections 363, 342, 324, 354, 323 and 506 (ii) of the IPC
  • sections 363 and 506(ii) of Indian Penal Code (IPC)
  • sections 363, 366 and 506(ii) of the IPC.
  • sections 323, 324, 342, & 354 of IPC.
  • section 372 of the Cr.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Attorney(S)
Judges
Acts
  • sections 363, 342, 324, 354, 323 and 506 (ii) of the IPC
  • sections 363 and 506(ii) of Indian Penal Code (IPC)
  • sections 363, 366 and 506(ii) of the IPC.
  • sections 323, 324, 342, & 354 of IPC.
  • section 372 of the Cr.P.C.
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Kavita Chandrakant Lakhani v. The State Of Maharashtra & Ors.
(May 6, 2013)