Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal No. 298-SB of 2010 (O&M) Attorney(S) For the Appellant:- Mr. Kashish Garg Advocate For the Respondent:- Mr. Ashish Sanghi Deputy Advocate General Punjab. Judges Jitendra Chauhan, J. Acts section 506 read with section 34 of the Indian Penal Code.2. section 320 of the Code of Criminal Procedure section 376(2)(g) of the Indian Penal Code sections 376/34 of the Indian Penal Code section 376(2)(g) of the Code. section 313 of the Code, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account