Citation Codes Equivalent Citations citation codes Case Number App. No. 336 of 1919 and Rev. Nos. 533 and 534 of 1919 Attorney(S) Babu Monmotha Nath Mookerjee with him Babu Barikim Chandra Mookerjee for the Appellant, Petitioner. The Hon'ble Advocate-General, Mr. Camell and Babu Satindra Nath Mookerjee for the Respondent, Opposite Party. Judges Chaudhuri Newbould, JJ. Acts sec. 4 of the Sale of Food and Drugs Act, 1899, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account