Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 158 of 1933. Advocates Mr. B. Manavala Chowdri for the Respondent (Accused) engaged by the Court. The Public Prosecutor on behalf of the Crown. Judges Bardswell Burn, JJ. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account