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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Order XX, rule 12(2), of the Code of Civil Procedure
  • article 1 of Schedule I of the Court Fees Act
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • Order XX, rule 12(2), of the Code of Civil Procedure
  • article 1 of Schedule I of the Court Fees Act

    Balarama Naidu v. Sangan Naidu

    These appeals must be treated as appeals against a final decree under Order XX, rule 12(2), of the Code of Civil Procedure and an ad valorem Court-fee must be charged under article 1 of Schedule I of the Court Fees Act calculated on the amount of mesne profits in dispute.

    N.R

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    Comments

    Balarama Naidu v. Sangan Naidu
    (Nov 15, 1921)