AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Acts
  • provisions of Section 375 of the old Civil Procedure Code, 1882,
  • Sections 224 and 225 of the old Civil Procedure Code of 1882
  • Section 375 of the old Civil Procedure Code, 1882
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Acts
  • provisions of Section 375 of the old Civil Procedure Code, 1882,
  • Sections 224 and 225 of the old Civil Procedure Code of 1882
  • Section 375 of the old Civil Procedure Code, 1882
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Ratnasawmi Chetty, Minor By His Next Friend, Velayudam Chetty v. Ratnammal And Anr.
(Feb 17, 1914)