Citation Codes Equivalent Citations citation codes Case Number Civil Revision Petition No. 490 of 1934. Attorney(S) Mr. V. Rathnam for the Petitioner. Messrs. K. Bhashyam and K. Venkataramani for the Respondent Judges Venkatasubba Rao, J. Acts S.10 of the Transfer of Property (Amendment) Supplementary Act, 1929, S. 17 (2) (vi) of the Indian Registration Act. Indian Registration Act of 1908 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account