Citation Codes Equivalent Citations citation codes Case Number Civil Miscellaneous Petition No. 924 of 1913 Attorney(S) M.B Duraiswami Ayyangar and C. Pattabhirama Ayyangar for the petitioners. S.T Srinivasagopalachariar for the respondents. Judges Sadasiva Ayyar Tyabji, JJ. Acts section 16, clause 2 of the Contract Act, Order XXIII, rule 3, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account