Citation Codes Equivalent Citations citation codes Case Number Appeal Against Order No. 230 of 1911 Attorney(S) K. Ramachandra Ayyar for the appellant. K. Srinivasa Ayyangar for the respondent. This appeal came on for hearig before Benson and Sundara Ayyar, JJ., who delivered the following Judges Ayling Sadasiva Ayyar, JJ. Acts section 375 of the Code of Civil Procedure, (section 38, clause 3 of the Contract Act) sections 51 and 54 of the Contract Act SECTION 38 CONTRACT ACT SECTION 54 CONTRACT ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account