Citation Codes Equivalent Citations citation codes Case Number Crl.R.C.No. 819 of 1986 & Crl.R.P.No. 810 of 1986 Attorney(S) For the Appellant: T.K. Seshadri, Advocate. For the Respondent: K. Ramaswamy, for Special Public Prosecutor, for Incometax. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT G. Anantharamiah v. The Income Tax Officer x The content for this judgment is not available yet.