Citation Codes Equivalent Citations citation codes Case Number O.P.No.3326-3401, 3462, 3839, 3840, 4249, 4566, 5228, 5229, 5394-5396, 5402, 5410-5412 of 1968, 67, 68, 72 of 1969 Attorney(S) For the Appellant: S.A. Nagendran, N. Krishna Pillai, P.A. Mohamed, C.P.S. Prasad, N.N.D. Pillai, K.K. Gangadharan, V.M. Kurien, P. Kesavan Nair, M.I. Joseph, K. Bhaskaran, O.V. Radhakrishnan, P. Thankappan, T.V. Prabhakaran, P.N. Rajan, V.R. Venkitakrishnan, Advocates. For the Respondent: Government Pleader. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Madhavan K.P. v. Assistant Excise Commissioner, Palghat x The content for this judgment is not available yet.