Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal no. 116 of 1927, from a decision of A. Shakur, Esq., Assistant Sessions Judge of Saran, dated the 6th of June 1927. Attorney(S) Sultanuddin Husain, for the appellant. Sir Sultan Ahmed (Government Advocate), for the Crown. Judges Ross Wort Allanson, JJ. Acts SECTION 276 CRIMINAL PROCEDURE CODE provisions of section 283 (now section 537). section 376 of the Indian Penal Code section 276 of the Code of Criminal section 276 is section 326 section 276 of the Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account