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Citation Codes
Equivalent Citations
citation codes
Acts
  • Section 375. of the old Code of Civil Procedure, corresponding to Order 23, Rule 3:
  • provisions of Order 34 of the Code of Civil Procedure
  • provisions of Order 23, Rule 3
  • Order 23, Rule 3
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Acts
  • Section 375. of the old Code of Civil Procedure, corresponding to Order 23, Rule 3:
  • provisions of Order 34 of the Code of Civil Procedure
  • provisions of Order 23, Rule 3
  • Order 23, Rule 3
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Ramaswami Naidu v. K.N.S. Subbaraya Tevar And Ors.
(Jan 5, 1925)