Citation Codes Equivalent Citations citation codes Case Number Second Appeal No. 1083 of 1905, presented against the decree of M.R.Ry V. Subramaniam, Subordinate Judge of Tanjore, in Appeal Suit No. 43 of 1905, presented against the decree of M.R.Ry N. Sambasiva Ayyar, District Munsif of Pattukkottai, in Original Suit No. 37 of 1904 Attorney(S) T.T Tiruvenkatachariar and P. Subramaniam for appellants. A.S Balasubrahmania Ayyar for first to seventh respondents. Judges Moore Sankaran Nair, JJ. Acts (section 375, Civil Procedure Code). See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account