Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 1545 of 1922 Judges Odgers Wallace, JJ. Acts SECTION 428 CRIMINAL PROCEDURE CODE Section 375 (Referred Trials) and Section 428(3), Criminal P.C. SECTION 257 CRIMINAL PROCEDURE CODE SECTION 216 CRIMINAL PROCEDURE CODE provisions of Section 162, Criminal P.C. SECTION 375 CRIMINAL PROCEDURE CODE SECTION 196 CRIMINAL PROCEDURE CODE SECTION 144 A CRIMINAL PROCEDURE CODE Section 124(A), Indian Penal Code, SECTION 121 A PENAL CODE Section 121, Indian Penal Code, Section 428, Criminal P.C. Section 428, Criminal P.O., See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account