Citation Codes Equivalent Citations citation codes Case Number Appeal from Original Decree No. 46 of 1900 Attorney(S) Babu Hara Chandra Chakabutty for the Appellant. Babu Saroda Ckaran Mitra appeared for the Respondent. Babu Prosanna Gopal Roy for Mohendra Mohan Roy and others. Judges Maclean, C.J Banerjee, J. Acts sec. 14 of the Religious Endowments Act, XX of 1863, Act XX of 1863, the Religious Endowments Act, sec. 5 of the Religious Endowments Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account