Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal no. 3 of 1929, from a decision of D.E Reuben, Esq., I.C.S, Sessions Judge of Cuttack, dated the 22nd April 1929 Attorney(S) A. Dutt (for D.P Das Gupta), for the appellant. Government Pleader, for the Crown. Judges Fazl Ali Dhavle, JJ. Acts SECTION 114 A EVIDENCE ACT section 366 of the Indian Penal Code section 376 of the Indian Penal Code section 361 of the Indian Penal Code section 76 of the Indian Penal Code section of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account