Citation Codes Equivalent Citations citation codes Case Number APPLN/1151/2007 Judges Mr. K. U. CHANDIWAL Acts Sections 302, 376(2)(f) of the Indian Penal Code and Section 201 of the Indian Penal Code provisions of Section 366 of the Code of Criminal Procedure, Section 235(2) read with Section 354(3) of the Cr.P.C. Sections 376(f), 302 and 201 of the Indian Penal Code. Section 233 of the Code of Criminal Procedure, thus,"7. Section 27 of the Indian Evidence Act Section 27 of the Indian Evidence Act.15(b). Section 27 of the Indian Evidence Act. Sections 302, 376(2)(f) and 377 of IPC. provisions of Section 232 (233).24. Section 46(1) of the Cr.P.C. S. 27 of the Evidence Act. Section 164 of Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account