Citation Codes Equivalent Citations citation codes Case Number Death Ref. No. 4 and Appeals Nos. 160 and 161 of 1935 Judges Lort-Williams Nasim Ali, JJ. Acts provision of Section 167 of the Evidence Act, and Sections 537 and 423, Clause (d) SECTION 167 EVIDENCE ACT Section 167 of the Evidence Act. (1894) AC 57 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account