Citation Codes Equivalent Citations citation codes Case Number R. T. Nos. 126, 136 & 140 of 1953, Cr. App. Nos. 735 to 737 of 1953,February 11. 1954 Attorney(S) A. A. S. Mustafa, Y. Rami Reddy & S Chellaswami, for Applts. Advocate-General (Andhra) & Public Prosecutor (Andhra), for State. Judges Govinda Menon & Chandra Reddy, JJ. Acts articles with section 2 of Article II of the United States Constitution Criminal Procedure Code of 1861 (Act XXV of 1861) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account