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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Babus Atulya Charan Bose and Tara keshwar Pal Choudhry for the Petitioner.
  • Babu Debendra Chandra Mullick for the Opposite Party.
Judges
  • Holmwood
  • Sharfuddin, JJ.
Acts
  • General Clauses Act, sec. 64 of the Indian Penal Code and the Code of Criminal Procedure.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Babus Atulya Charan Bose and Tara keshwar Pal Choudhry for the Petitioner.
  • Babu Debendra Chandra Mullick for the Opposite Party.
Judges
  • Holmwood
  • Sharfuddin, JJ.
Acts
  • General Clauses Act, sec. 64 of the Indian Penal Code and the Code of Criminal Procedure.
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Basanta Kumari Debi v. The Corporation Of Calcutta Opposite Party.
(Feb 10, 1911)