Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 464 of 1934 Judges S.K Ghose Khundkar, JJ. Acts Sub-section 344 and 366, I. P. C. Section 110, Criminal P. C, Section 307, Criminal P. C. Section 297, Criminal P. C. Section 498, I. P. C., Section 344, I. P. C, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account