Citation Codes Equivalent Citations citation codes Case Number Appeals Nos. 230, 292 and 293 of 1915 Judges Chapman Atkinson Imam, JJ. Acts provisions of sub-Section (1), sub-Clause (d), Section 17 of the Registration Act, read in conjunction with Section 107 of the Transfer of Property Act, Section 17, sub-Section (1), sub-Section (1), sub-Clause (d) of the Registration Act. SECTION 17 REGISTRATION ACT provisions of Clause (d), sub-Section (1), Section 17 of the Registration Act. Clauses (b) and (c), sub-Section (1), Section 17 of the Registration Act, provisions of Section 17 of the Registration Act (Act 16 of 1908), provisions of Cl. (vi), sub-s. (2), Section 17 of the Registration Act O. 23, R. 3 of the CPC, formerly Section 375 of the CPC of 1882. SECTION 105 TRANSFER OF PROPERTY ACT SECTION 107 TRANSFER OF PROPERTY ACT provisions of S. 17, sub-S. (1) of that Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account