Citation Codes Equivalent Citations citation codes Case Number Crl. A. No. 85 of 1989 Judges K.G Balakrishnan, J. Acts section 376 of the Indian Penal Code. section 376 I.P.C PW 16 section 313 C.R.P.C section 376 I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account