Citation Codes Equivalent Citations citation codes Case Number Appeal from Original Decree No. 464 of 1900 Attorney(S) Babu Karuna Sindhu Mukerjee, Babu Akhoy Kumar Banerjee and Maulvi Mahomed Habibulla for the Appellant. Babus Nilmadhub Bose, Sib Chandra Palit, Jogendra Chandra Ghosh and Dwarka Nath Mitra for the Respondent. Judges Pratt Mitra, JJ. Acts Art. 14 of the Second Schedule of the Limitation Act.(2) Art. 14 of the Second Schedule of the Limitation Act provisions of sec. 109 of the Bengal Tenancy Act sec. 105, sub-sec. (2) of the Bengal Tenancy Act secs. 106 and 107 of Bengal Tenancy Act sec. 106 of the Bengal Tenancy Act. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account