Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 142 of 1924,Criminal Appeal no. 142 of 1924 Judges Bucknill Ross, JJ. Acts provisions of the appropriate sections of the Code of Criminal Procedure. Sections 421 and 422 of the Cr PC. Sub-S. (1) of S. 421 provisions of Section 422 of the Cr PC, 1898, sections of the Code of Criminal Procedure. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account