Citation Codes Equivalent Citations citation codes Case Number Execution Second Appeal No. 888 of 1918 Judges Hon'ble Mr. Pramoda Charan Bannerji Hon'ble Sir Henry George Richards See more information ... Smart Summary Please sign up to generate summary. Sheo Shankar Lal Judgment-Debtor v. Radhe Shiam Decree-Holder . 1. We think that the view taken by the Court below was correct Under the circumstances of this case.2. We dismiss the appeal with costs including in this court-fees on the higher scale.V.B/R.K3. Appeal dismissed.