Citation Codes Equivalent Citations citation codes Attorney(S) Messrs B.C Chatterjee, H.M Bose, Arabindu Ray, S.C Ray, A.C Mookerjee and A.C Das Gupta for the Accused. Messrs B.L Mitter, S. Boy and A.K Bose for the Crown. Judges Mookerjee Richardson C.C Ghose Cuming Page, JJ. Acts provision of Section 34. 186. Section 34 and the connected Sections 35, 36, 37 and 38 sections 302, 304, 393 read with 398, 394, 307 and 308 of the Indian Penal Code. Section 302 of the Penal Code, Section 224 of the Criminal Procedure Code Section 34 and the cognate Section 35, 36 or 37 of the Indian Penal Code Section 3 of the Code of 1837. Macaulay's Criminal Code, Section 34 of the Indian Penal Code Section 34, I.P.C., Section 297 applies to High Courts. 203. Section 297 Section 108 (2) of the Government of India Act, 1915. Section 302, I.P.C., read with Section 34, I.P.C. sections 302 and 394 of the Indian Penal Code. Commentaries, 1892, Vol.1, Chap. XLV, Section 641). SECTION 342 CRIMINAL PROCEDURE CODE Section 34 and Sections 35, 37 and 38. 153. Section 16 of the Criminal Appeal Act. 64. Section 394 of the Indian Penal Code. II. Section 167 of the Indian Evidence Act, Section 2 of the Crown Cases Act, 1848, Section 34 of the Indian Penal Code Section 302 of the Indian Penal Code. Section 34. In the Indian Penal Code Section 236 of the Procedure Code, Section 307 of the Procedure Code. Section 297 of the Procedure Code. sections of the Indian Penal Code Section 302 read with Section 34. provisions of Section 342, Or. P.C., Section 302 and Section. 114. 119. Section 34 and that Section 114 SECTION 302 PENAL CODE Section 149, Indian Penal Code, Section 394, Indian Penal Code, Section 302, Indian Penal Code, [Code Section 299, Exception (5)]. SECTION 34 PENAL CODE Section 34, Indian Penal Code, (Section 34, Indian, Penal Coda). Sections 299, 300, 301 and 302, Section 109 or Section 114 Section 302 and Section 34, Section 34. So Section 38 Sections 34, 35, 37 and 38 Act, 1907 (7 Edw. 7, C. 23) Sections 302-34, I.P.C., 1889]. 97. Section 114, II, Section 246.). 93. Section 394, I.P.C, Section 302, I.P.C., Section 323, I.P.C. Section 34, I.P.C., See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account